S.T.A.T Hyd v. Surya Tollingandequipment PVT.LTD Hyd
- Court
- Telangana High Court
- Case number
- TRC/72/2000
- Date of judgment
- 11 Nov 2013
- Bench
- G.ROHINI,T.SUNIL CHOWDARY
- Petitioner
- S.T.A.T HYD
- Respondent
- SURYA TOLLINGANDEQUIPMENT PVT.LTD HYD
- CNR
- HBHC010264972000
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.