M/S Satya Surya Aluminium Industries Limited v. The Assistant Commissioner (CT)- Vi, Enforcement Wing

Court: Telangana High Court
Case number: WP/22836/2013
Date of judgment: 12 Aug 2013
Bench: CHALLA KODANDA RAM,G.ROHINI
Petitioner: M/s Satya Surya Aluminium Industries Limited,
Respondent: The Assistant Commissioner (CT)- VI, Enforcement wing,
CNR: HBHC010281712013

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