The State Of Andhra Pradesh v. M/S.ITC Bhadrachalam Paperboards LTD
- Court
- Telangana High Court
- Case number
- TREVC/134/2009
- Date of judgment
- 21 Feb 2013
- Bench
- GODA RAGHURAM,M.S.RAMACHANDRA RAO
- Petitioner
- The State of Andhra Pradesh
- Respondent
- M/s.ITC Bhadrachalam Paperboards Ltd
- CNR
- HBHC010111232009
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.