State Rep.Sales Tax Appellate Tribunal v. M/S.Prompt Packings (P)LTD.Jeedimetla.

Court: Telangana High Court
Case number: TRC/162/2002
Date of judgment: 21 Feb 2013
Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO
Petitioner: STATE REP.SALES TAX APPELLATE TRIBUNAL
Respondent: M/S.PROMPT PACKINGS (P)LTD.JEEDIMETLA.
CNR: HBHC010250412002

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