M/S. D.R. Hotels (Nellore) Private Limited Company v. The Government Of Andhra Pradesh
- Court
- Telangana High Court
- Case number
- WP/33815/2013
- Date of judgment
- 26 Nov 2013
- Bench
- G.ROHINI,T.SUNIL CHOWDARY
- Petitioner
- M/s. D.R. HOTELS (NELLORE) PRIVATE LIMITED COMPANY,
- Respondent
- The Government of Andhra Pradesh,
- CNR
- HBHC010212492013
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.