Telangana High Court GST Judgments — 2012

6 judgments.

• M/S.Iris Cybertech LTD v. The Commercial Tax Officer

  Record only

  WP/31149/2012·9 Oct 2012

• M/S. Andhra Ferro Alloys Limited v. Commercial Tax Officer

  Record only

  WP/24418/2012·8 Aug 2012

• M/S. Social Computers v. The Assistant Commissioner (CT) (Fac)

  Record only

  WP/4385/2012·24 Apr 2012

• M/S. Lakshmi Oil Company v. The Deputy Commissioner (CT)

  Record only

  WP/31369/2011·12 Apr 2012

• M/S Harsh Jewellers v. The Commercial Tax Officer

  Record only

  WP/3891/2012·28 Feb 2012

• M/S.Select Engineering Andsystems, 1-2-40 v. The Commercial Tax Officer, Ashok Nagar Circle

  Record only

  WP/18292/2010·20 Jan 2012