M/S.Select Engineering Andsystems, 1-2-40 v. The Commercial Tax Officer, Ashok Nagar Circle

Court: Telangana High Court
Case number: WP/18292/2010
Date of judgment: 20 Jan 2012
Bench: GODA RAGHURAM,N.RAVI SHANKAR
Petitioner: M/s.Select Engineering ANDSystems, 1-2-40
Respondent: The Commercial Tax officer, Ashok Nagar circle
CNR: HBHC010013692010

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