Telangana High Court GST Judgments — 2011

18 judgments.

M/S. Flowmore Limited v. The Deputy Commercial Tax Officer, Kovvur
Record only
WP/29045/2011·16 Nov 2011
M/S Sponga Iron INDIA Limited v. Assistant Commissioner(CT) (Ltu)
Record only
WP/21736/2008·14 Sept 2011
M/S Sponge Iron INDIA Limited v. Assistant Commissioner (CT) (Ltu)
Record only
WP/21623/2008·14 Sept 2011
M/S. Laqshya Hyderabad Airport Media PVT. LTD. v. The Commercial Tax Officer
Record only
WP/5472/2011·12 Sept 2011
M/S Sirpur Paper Mills Limited, Sirpur -Kaghaznagar v. The State Of Andhra Pradesh
Record only
WP/23164/2011·23 Aug 2011
M/S Sri Venkateswara Agencies v. The Commercial Tax Officer
Record only
WP/14934/2011·4 Jul 2011
The State Of Andhra Pradesh v. M/S. Hemadri Enterprises
Record only
TREVC/174/2008·28 Apr 2011
The State Of Andrha Pradesh v. M/S. Hemadri Enterprises
Record only
TREVC/203/2008·28 Apr 2011
The State Of Andhra Pradesh v. M/S Hemadri Enterprises
Record only
TREVC/157/2008·28 Apr 2011
M/S. Sri Bhavani Castings LTD. v. The Commissioner Of Central Excise
Record only
CEA/81/2011·7 Apr 2011
M/S. Bmm Cements LTD. v. The Commercial Tax Officer (Int)
Record only
WP/4504/2011·17 Mar 2011
M/S. Walnut Packaging PVT. LTD. v. Commercial Tax Officer, ( Ofa )
Record only
WP/117/2010·9 Mar 2011
M/S Walnut Packaging PVT LTD v. Commercial Tax Officer(Ofa)
Record only
WP/306/2010·9 Mar 2011
M/S. Hyderabad Chemical Products LTD. v. The Assistant Commissioner ( CT ) Vmu-1
Record only
WP/18139/2009·9 Mar 2011
M/S. Aditya Music INDIA Private Limited v. The Commerical Tax Officer
Record only
WP/3484/2011·3 Mar 2011
M/S. Aditya Music INDIA PVT Limited v. The Commerical Tax Officer
Record only
WP/3442/2011·3 Mar 2011
M/S. Aditya Music INDIA Private Limited v. The Commercial Tax Officer
Record only
WP/3439/2011·3 Mar 2011
M/S. Agarwal Industries (P) LTD. v. Appellate Deputy Commissioner (CT
Record only
WP/31818/2010·25 Jan 2011

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