M/S Sponge Iron INDIA Limited v. Assistant Commissioner (CT) (Ltu)

Court
Telangana High Court
Case number
WP/21623/2008
Date of judgment
14 Sept 2011
Bench
GODA RAGHURAM,B.N.RAO NALLA
Petitioner
M/s Sponge Iron India Limited,
Respondent
Assistant commissioner (CT) (LTU),
CNR
HBHC010424472008

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