M/S. Flowmore Limited v. The Deputy Commercial Tax Officer, Kovvur
- Court
- Telangana High Court
- Case number
- WP/29045/2011
- Date of judgment
- 16 Nov 2011
- Bench
- V.V.S.RAO,SANJAY KUMAR
- Petitioner
- M/s. Flowmore Limited,
- Respondent
- The Deputy Commercial Tax Officer, Kovvur,
- CNR
- HBHC010107992011
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.