The State Of Andrha Pradesh v. M/S. Hemadri Enterprises
- Court
- Telangana High Court
- Case number
- TREVC/203/2008
- Date of judgment
- 28 Apr 2011
- Bench
- V.V.S.RAO,RAMESH RANGANATHAN
- Petitioner
- The State of Andrha Pradesh
- Respondent
- M/s. Hemadri Enterprises,
- CNR
- HBHC010037882008
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.