M/S. Laqshya Hyderabad Airport Media PVT. LTD. v. The Commercial Tax Officer

Court: Telangana High Court
Case number: WP/5472/2011
Date of judgment: 12 Sept 2011
Bench: GODA RAGHURAM,N.RAVI SHANKAR
Petitioner: M/s. Laqshya Hyderabad Airport Media Pvt. Ltd.,
Respondent: The Commercial Tax Officer,
CNR: HBHC010021792011

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