Telangana High Court GST Judgments — 2010

76 judgments.

• M/S. Prem Ispat v. The Commercial Tax Officer

  Record only

  WP/29842/2010·7 Dec 2010

• M/S. Prem Ispat v. The Commerical Tax Officer

  Record only

  WP/27290/2010·7 Dec 2010

• M/S. The Krishna District Lorry Owners v. The Commercial Tax Officer

  Record only

  WP/10763/2010·6 Dec 2010

• M/S. Sri Vishnu Granites Limited v. Commercial Tax Officer

  Record only

  WP/19546/2010·6 Dec 2010

• M/S. S.V.G. Granites LTD. v. Commercial Tax Officer

  Record only

  WP/19555/2010·6 Dec 2010

• M/S.Madras Cements Limited v. The Commercial Tax Officer

  Record only

  WP/25518/2010·1 Dec 2010

• M/S. Ibp Co. Limited v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/24029/2006·29 Nov 2010

• Sree Lakshmi Pictures, Papaiah Street, Gandhi Nagar v. The Deputy Commissioner (CT) No.Ii, Division

  Record only

  WP/16894/2009·15 Nov 2010

• M/S. Dr. Reddys Laboratories Limited v. The Assistant Commissoner (CT) Ltu

  Record only

  WP/9108/2010·3 Nov 2010

• Maxwroth Plywoods Private Laimited v. The Assistant Commissioner (CT) (Audti)

  Record only

  WP/15614/2010·21 Sept 2010

• M/S. Sri Kailash Medical Agencies v. The Commercial Tax Officer, No. -Ii

  Record only

  WP/12683/2010·14 Jun 2010

• Bharat Electronics LTD. v. The Assistant Commissioenr ( CT ) ( Ltu)

  Record only

  WP/15357/2009·7 Jun 2010

• Andhra Pradesh Papre Mills LTD A Company Incorporated v. Assistant Commissioner(CT)

  Record only

  WP/10404/2010·29 Apr 2010

• M/S. Vamsi Traders v. The Commerical Tax Officer-Ii

  Record only

  WP/8929/2010·28 Apr 2010

• M/S. Health Food Enterprises v. Commercial Tax Officer

  Record only

  WP/9953/2010·28 Apr 2010

• M/S Southern Online Bio Techonologies LTD v. The Commercial Tax Officer

  Record only

  WP/9775/2010·27 Apr 2010

• M/S.Foster Infin And Trading Private Limited,6-3-347/2 v. The Commercial Tax Officer,Khairatabad Circle

  Record only

  WP/8639/2010·26 Apr 2010

• M/S. Oil And Natural Gas Corporation Limited v. The Assistant Commissioner (CT) Ltu

  Record only

  WP/8753/2010·20 Apr 2010

• M/S Raj Hydro-Mech Engineers v. The Appellate Deputy Commissioner (CT)

  Record only

  WP/7391/2010·6 Apr 2010

• M/S. Cavinkare Private LTD. v. The Assistant Commissioner ( CT ) Ltu

  Record only

  WP/7265/2010·31 Mar 2010

• M/S. Iris Cybertech LTD. v. The Commercial Tax Officer

  Record only

  WP/6400/2010·25 Mar 2010

• M/S. Iris Cybertech LTD. v. The Commercial Tax Officer

  Record only

  WP/6397/2010·25 Mar 2010

• M/S. Iris Cybertech LTD. v. The Commercial Tax Officer

  Record only

  WP/6396/2010·25 Mar 2010

• M/S. Iris Cybertech LTD. v. The Commercial Tax Officer

  Record only

  WP/6398/2010·25 Mar 2010

• M/S Iris Cyberth LTD v. The Commercial Tax Officer

  Record only

  WP/6399/2010·25 Mar 2010

• M/S. Ashoka Industries v. The Assistant Commissioenr ( CT ) ( Int )

  Record only

  WP/6481/2010·25 Mar 2010

• M/S. Kirby Building Systems INDIA LTD. v. Asst. Commissioner (CT) Ltu

  Record only

  WP/24097/2009·19 Mar 2010

• R/O. Kirby Building Systems LTD. v. Assistant Commissioner (CT)Ltu

  Record only

  WP/24082/2009·19 Mar 2010

• M/S. Kirby Building Systems Limited v. Assistant Commissioner (CT) Ltu

  Record only

  WP/24071/2009·19 Mar 2010

• M/S Kirby Building Systems Limited v. Assistant Commissioner (CT) Ltu

  Record only

  WP/24090/2009·19 Mar 2010

• M/S. Srinivasa Auto Corporation (N.F.) v. Commercial Tax Officer - I

  Record only

  WP/5852/2010·18 Mar 2010

• M/S. Srinivasa Auto Corporation (N.F) v. Commercial Tax Officer-I

  Record only

  WP/5840/2010·18 Mar 2010

• M/S. Srinivasa Auto Corporation (N.F) v. Commercial Tax Officer-I

  Record only

  WP/5834/2010·18 Mar 2010

• M/S. Bismillah Oil Industries v. The Commerical Tax Officer No.1

  Record only

  WP/4963/2010·5 Mar 2010

• M/S. Futuretech Industries Limited v. Commercial Tax Officer

  Record only

  WP/10640/2009·17 Feb 2010

• M/S. National Agricultural Cooperative Marketing v. The Commercial Tax Officer

  Record only

  WP/11322/2009·17 Feb 2010

• M/S. Endeavour Industries Limited v. Commercial Tax Officer

  Record only

  WP/10642/2009·17 Feb 2010

• M/S. Tejaswani Engineering Private Limited v. The Commercial Tax Officer

  Record only

  WP/10636/2009·17 Feb 2010

• M/S Victoria Steel Enterprises Private Limited v. Commercial Tax Officer

  Record only

  WP/10656/2009·17 Feb 2010

• M/S Omicron Bio-Genesis Limited v. Commercial Tax Officer

  Record only

  WP/10649/2009·17 Feb 2010

• M/S. Ganga Exim Private Limited v. Commercial Tax Officer

  Record only

  WP/10646/2009·17 Feb 2010

• M/S.Sujana Universal Industries Limited, 18 v. The Commercial Tax Officer, Jubilee Hills Circle

  Record only

  WP/10650/2009·17 Feb 2010

• M/S Ganga Exim Private Limited v. Commercial Tax Officer

  Record only

  WP/10639/2009·17 Feb 2010

• M/S.Tejaswani Engineering Private LTD v. Commercial Tax Officer

  Record only

  WP/10651/2009·17 Feb 2010

• M/S. Godavari Exports And Imports Private Limited v. Commercial Tax Officer

  Record only

  WP/10638/2009·17 Feb 2010

• M/S.Omicron Bio-Genesis Limited v. Commercial Tax Officer(Int)

  Record only

  WP/10644/2009·17 Feb 2010

• M/S. Tejdeep Engineering Enterprises Private Limited v. The Commercial Tax Officer

  Record only

  WP/10643/2009·17 Feb 2010

• M/S. Sujana Metal Products Limited v. The Commercial Tax Officer

  Record only

  WP/10641/2009·17 Feb 2010

• M/S Handum Industries Limited v. Commercial Tax Officer

  Record only

  WP/10632/2009·17 Feb 2010

• M/S. Futuretech Industries Limited v. The Commercial Tax Officer

  Record only

  WP/10654/2009·17 Feb 2010

• M/S. Handum Industries Limited v. Commercial Tax Officer

  Record only

  WP/10653/2009·17 Feb 2010

• M/S. Global Forgings Limited v. Commercial Tax Officer

  Record only

  WP/10645/2009·17 Feb 2010

• M/S. Tejdeep Engineering Enterprises Private Limited v. Commercial Tax Officer

  Record only

  WP/10657/2009·17 Feb 2010

• M/S Global Forgings Limited v. Commercial Tax Officer

  Record only

  WP/10634/2009·17 Feb 2010

• M/S.Victoria Steel Enterprises PVT LTD v. Commercial Tax Officer

  Record only

  WP/10633/2009·17 Feb 2010

• M/S. Sujana Metal Products Limited v. The Commercial Tax Officer

  Record only

  WP/10655/2009·17 Feb 2010

• M/S.Ganga Industries Corporation LTD v. Commercial Tax Officer(Int)

  Record only

  WP/10635/2009·17 Feb 2010

• M/S. Ganga Industrial Corporation Limited v. Commercial Tax Officer (Int)

  Record only

  WP/10652/2009·17 Feb 2010

• M/S. Godavari Exports And Imports Private Limited v. Commercial Tax Officer

  Record only

  WP/10648/2009·17 Feb 2010

• M/S. Sujana Universal Industries Limited v. The Commercial Tax Officer

  Record only

  WP/10637/2009·17 Feb 2010

• M/S. Endeavour Industries Limited, 8-2-120/1/9/F-5/B v. The Commercial Tax Officer, Jubilee Hills Circle

  Record only

  WP/10647/2009·17 Feb 2010

• M/S. Ganga Industrial Corporation LTD. v. The Commercial Tax Officer

  Record only

  WP/10884/2009·16 Feb 2010

• M/S.Tejaswani Engineering Private Limited, Plot No.C-21 v. The Commercial Tax Officer, Sanathnagar Circle

  Record only

  WP/10068/2009·16 Feb 2010

• M/S. Godavari Exports And Imports Private Limited v. Commercial Tax Officer

  Record only

  WP/10116/2009·16 Feb 2010

• M/S.Futuretech Industries Limited, Plot No.1B/2 v. The Commercial Tax Officer,Punjagutta Circle

  Record only

  WP/10030/2009·16 Feb 2010

• M/S Ganga Exim Private Limited v. Commercial Tax Officer

  Record only

  WP/10059/2009·16 Feb 2010

• M/S.Global Forgings Limited, Plot No.1A,Sy.No.308 v. Commercial Tax Officer, Somajiguda Circle

  Record only

  WP/10061/2009·16 Feb 2010

• M/S. Endeavour Industries Limited v. Commercial Tax Officer

  Record only

  WP/10035/2009·16 Feb 2010

• M/S. Tejdeep Engineering Enterprises Private Limited v. Commercial Tax Officer

  Record only

  WP/10036/2009·16 Feb 2010

• M/S.Sujana Universal Industries Limited, 18 v. The Commercial Tax Officer, Vengalrao Nagar Circle

  Record only

  WP/10043/2009·16 Feb 2010

• M/S Sujana Metal Products Limited v. Commercial Tax Officer

  Record only

  WP/10044/2009·16 Feb 2010

• M/S. Handum Industries Limited v. Commercial Tax Officer

  Record only

  WP/10023/2009·16 Feb 2010

• M/S. Victoria Steel Enterprises Private Limited. v. Commercial Tax Officer, Khairtabad Circle

  Record only

  WP/10027/2009·16 Feb 2010

• M/S.Sheetal Refineries Private Limited, Gaganpahad v. The Commercial Tax Officer,Special Commodities

  Record only

  WP/22973/2009·19 Jan 2010

• M/S. Sheetal Refineries Private Limited v. Commercial Tax Officer

  Record only

  WP/22974/2009·19 Jan 2010

• M/S. Sheetal Refineries Private Limited v. Commercial Tax Officer

  Record only

  WP/22968/2009·19 Jan 2010