Sree Lakshmi Pictures, Papaiah Street, Gandhi Nagar v. The Deputy Commissioner (CT) No.Ii, Division
- Court
- Telangana High Court
- Case number
- WP/16894/2009
- Date of judgment
- 15 Nov 2010
- Bench
- V.V.S.RAO,RAMESH RANGANATHAN
- Petitioner
- Sree Lakshmi Pictures, Papaiah Street, Gandhi Nagar
- Respondent
- The Deputy Commissioner (CT) No.II, Division,
- CNR
- HBHC010184482009
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