M/S. Cavinkare Private LTD. v. The Assistant Commissioner ( CT ) Ltu

Court: Telangana High Court
Case number: WP/7265/2010
Date of judgment: 31 Mar 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s. Cavinkare Private Ltd.,
Respondent: The Assistant Commissioner ( CT ) LTU
CNR: HBHC010706642010

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