Maxwroth Plywoods Private Laimited v. The Assistant Commissioner (CT) (Audti)
Original PDF →WP/15614/2010HC TelanganaGSTCNR HBHC01028759201021 September 2010Bench: V.V.S.RAO,RAMESH RANGANATHAN
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.