M/S. Sujana Metal Products Limited v. The Commercial Tax Officer
- Court
- Telangana High Court
- Case number
- WP/10641/2009
- Date of judgment
- 17 Feb 2010
- Bench
- V.ESWARAIAH,VILAS V.AFZULPURKAR
- Petitioner
- M/s. Sujana Metal Products Limited,
- Respondent
- The Commercial Tax Officer
- CNR
- HBHC010609142009
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.