M/S. Kirby Building Systems INDIA LTD. v. Asst. Commissioner (CT) Ltu

Court: Telangana High Court
Case number: WP/24097/2009
Date of judgment: 19 Mar 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s. Kirby Building Systems India Ltd.
Respondent: Asst. Commissioner (CT) LTU,
CNR: HBHC010364212009

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