M/S. Srinivasa Auto Corporation (N.F.) v. Commercial Tax Officer - I

Court: Telangana High Court
Case number: WP/5852/2010
Date of judgment: 18 Mar 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s. Srinivasa Auto Corporation (N.F.),
Respondent: Commercial Tax Officer - I,
CNR: HBHC010212692010

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