M/S Ganga Exim Private Limited v. Commercial Tax Officer
Original PDF →WP/10639/2009HC TelanganaGSTCNR HBHC01039283200917 February 2010Bench: V.ESWARAIAH,VILAS V.AFZULPURKAR
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.