Andhra Pradesh Papre Mills LTD A Company Incorporated v. Assistant Commissioner(CT)

Court: Telangana High Court
Case number: WP/10404/2010
Date of judgment: 29 Apr 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: Andhra Pradesh Papre Mills Ltd A Company incorporated
Respondent: Assistant Commissioner(CT)
CNR: HBHC010201282010

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