M/S Raj Hydro-Mech Engineers v. The Appellate Deputy Commissioner (CT)

Court: Telangana High Court
Case number: WP/7391/2010
Date of judgment: 6 Apr 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s Raj Hydro-Mech Engineers
Respondent: The Appellate Deputy Commissioner (CT)
CNR: HBHC010656192010

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