Telangana High Court GST Judgments — 2009

47 judgments.

• M/S Pavani Engineering v. The State Of Andhra Pradesh

  Record only

  WP/27664/2009·22 Dec 2009

• M/S.Hindustan Petroleum Corporation Limited v. The Assistant Commissioner (CT) Ltu, Secunderabad

  Record only

  WP/27643/2009·21 Dec 2009

• M/S. Sarda Agro Oils LTD. v. The Commercial Tax Officer

  Record only

  WP/26928/2009·14 Dec 2009

• M/S. Dalmia Cement (Bharat) LTD. v. The Assistant Commissioner (CT), Vm-I

  Record only

  WP/26161/2009·2 Dec 2009

• M/S. Abc Engineering Works v. The Joint Commissioner (CT) (Legal)

  Record only

  WP/22972/2009·24 Nov 2009

• M/S. Hara Industries PVT. LTD. v. The Additional Commissioner (CT) Legal (Fac)

  Record only

  WP/24417/2009·13 Nov 2009

• M/S. Pjsc Stroytransgaz v. Commercial Tax Officer

  Record only

  WP/24221/2009·10 Nov 2009

• Maheshwari Oil Industries PVT LTD., 8-4-101 v. The Commercial Tax Officer, Special Commodities Circle

  Record only

  WP/23708/2009·6 Nov 2009

• Maheswari Oil Industries PVT LTD v. The Commerical Tax Officer

  Record only

  WP/23718/2009·6 Nov 2009

• Maheshwari Oil Industries PVT. LTD. v. The Commercial Tax Officer

  Record only

  WP/23709/2009·6 Nov 2009

• Agarwal Industries Private Limited v. Commercial Tax Officer

  Record only

  WP/19698/2009·22 Oct 2009

• M/S. Maruthi Bottle Suppliers v. Government Of Andhra Pradesh

  Record only

  WP/4285/2009·8 Oct 2009

• M/S Sree Manasa Enterprised v. Commercial Tax Officer

  Record only

  WP/7773/2008·8 Oct 2009

• M/S. Suvarna Durga Bottles PVT. LTD. v. The Additional Commissioner (CT) Legal

  Record only

  WP/12702/2009·8 Oct 2009

• M/S.Manikanta Bottle Merchant, Plot No.6,7,And8 v. Government Of Andhra Pradesh, Commercial Tax

  Record only

  WP/4272/2009·8 Oct 2009

• M/S. Suvarna Durga Bottles PVT. LTD. v. The Additional Commissioner (CT) Legal

  Record only

  WP/12696/2009·8 Oct 2009

• M/S Sri Sai Enterprises v. Government Of Andhra Prdesh

  Record only

  WP/6022/2009·8 Oct 2009

• M/S. Sree Manasa Enterprises v. Commercial Tax Officer

  Record only

  WP/7779/2008·8 Oct 2009

• M/S. Suvarna Durga Bottles PVT. LTD. v. The Additional Commissioner (CT) Legal

  Record only

  WP/12684/2009·8 Oct 2009

• M/S. Suvarna Durga Bottles PVT. LTD. v. The Additional Commissioner (CT) Legal

  Record only

  WP/12725/2009·8 Oct 2009

• M/S. Sree Manasa Enterprises, D.No. 6-82, Canara Nagar v. Comercial Tax Officer, Nacharam Circle, M-4

  Record only

  WP/7777/2008·8 Oct 2009

• M/S. R9000 Textiles And Garments v. The Commercial Tax Officer

  Record only

  WP/19599/2009·25 Sept 2009

• M/S R 9000 Textiles And Garments v. The Commerical Tax Officer

  Record only

  WP/19745/2009·25 Sept 2009

• M/S Kandukuri Silks And Readymades v. Commerical Tax Officer

  Record only

  WP/19753/2009·23 Sept 2009

• ITC Limied, Having Its Registered Office At Virginia House v. The Assistant Commissioner Commercial Taxes, Ltu

  Record only

  WP/12272/2009·17 Sept 2009

• M/S.Motorola INDIA Private Limited, 1-4-879/75A v. The Assistant Commissioner (CT),Umu-Ii

  Record only

  WP/18985/2009·15 Sept 2009

• M/S. Motorola INDIA Private LTD. v. The Assistant Commissioner ( CT ) Umu- Ii

  Record only

  WP/18999/2009·15 Sept 2009

• M/S. Cavinkare Private LTD. v. The Assistant Commissioner ( CT) Ltu

  Record only

  WP/13070/2009·28 Aug 2009

• Bharat Electronics Limited, Industrial Estate, Nacharam v. The Assistant Commissioner (CT) (Ltu)

  Record only

  WP/16970/2009·20 Aug 2009

• M/S. Yum Restaurants (INDIA) PVT. LTD. v. The Commercial Tax Officer

  Record only

  WP/14941/2009·30 Jul 2009

• M/S R9000 Textiles And Garments v. The Commercial Tax Officer

  Record only

  WP/4105/2009·28 Jul 2009

• M/S.R9000 Textiles And Garments, Koti,Hyderabad v. The Commercial Tax Officer, Sultan Bazar Circle

  Record only

  WP/4098/2009·28 Jul 2009

• M/S.Suchirindia Developers (PVT) LTD, Jubilee Hills v. The Commercial Tax Officer, Jubilee Hills Circle

  Record only

  WP/14076/2009·16 Jul 2009

• M/S. G.S. Oils Limited v. The Additional Commissioner (CT), Legal

  Record only

  WP/12962/2009·1 Jul 2009

• M/S Mahindra First Choice Wheels LTD. v. The Comemrcial Tax Officer

  Record only

  WP/6809/2009·8 Apr 2009

• M/S Mahindra First Choice Wheels LTD. v. The Comemrcial Tax Officer

  Record only

  WP/6800/2009·8 Apr 2009

• M/S Mahindra First Choice Wheels LTD. v. The Comemrcial Tax Officer

  Record only

  WP/6832/2009·8 Apr 2009

• M/S.Mahindra First Choice Wheels LTD., No.148 v. The Commercial Tax Officer, S.D.Road Circle

  Record only

  WP/6755/2009·8 Apr 2009

• M/S. Laqshya Hyderabad Airport (Media) Private Limited v. Assistant Commercial Tax Officer

  Record only

  WP/6319/2009·30 Mar 2009

• M/S. Coromandel Met Coke Industries v. The Joint Commissioner (CT) Legal

  Record only

  WP/3706/2009·26 Mar 2009

• Nikhil Refineries Private Limited, A Company Incorporated v. The Assistant Commissioner Of Commercial Taxes

  Record only

  WP/5110/2009·13 Mar 2009

• M/S Mahindra First Choice Wheels LTD. v. The Commercial Tax Officer

  Record only

  WP/1040/2009·17 Feb 2009

• M/S. Mahindra First Choice Wheels LTD. v. The Commercial Tax Officer

  Record only

  WP/1017/2009·17 Feb 2009

• M/S.Mahindra First Choice Wheels LTD., (Formerly Known v. The Commercial Tax Officer,S.D.Road, Circle

  Record only

  WP/1018/2009·17 Feb 2009

• M/S.Mahindra First Choice Wheels LTD., (Formerly Known v. The Commercial Tax Officer,S.D.Road, Circle

  Record only

  WP/1019/2009·17 Feb 2009

• M/S. Aizant Drug Research Solutions Private Limited v. Commercial Tax Officer

  Record only

  WP/2174/2009·11 Feb 2009

• M/S. Pearl Beverages Limited v. The Assistant Commissioner (CT), Vmu-I

  Record only

  WP/28/2009·7 Jan 2009