M/S. Sree Manasa Enterprises v. Commercial Tax Officer

Court: Telangana High Court
Case number: WP/7779/2008
Date of judgment: 8 Oct 2009
Bench: GODA RAGHURAM,RAMESH RANGANATHAN
Petitioner: M/s. Sree Manasa Enterprises,
Respondent: Commercial Tax Officer,
CNR: HBHC010322762008

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