M/S.Suchirindia Developers (PVT) LTD, Jubilee Hills v. The Commercial Tax Officer, Jubilee Hills Circle
Original PDF →WP/14076/2009HC TelanganaGSTCNR HBHC01050947200916 July 2009
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.