M/S. Coromandel Met Coke Industries v. The Joint Commissioner (CT) Legal
Original PDF →WP/3706/2009HC TelanganaGSTCNR HBHC01039076200926 March 2009Bench: V.ESWARAIAH,SANJAY KUMAR
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.