M/S.Manikanta Bottle Merchant, Plot No.6,7,And8 v. Government Of Andhra Pradesh, Commercial Tax
- Court
- Telangana High Court
- Case number
- WP/4272/2009
- Date of judgment
- 8 Oct 2009
- Bench
- GODA RAGHURAM,RAMESH RANGANATHAN
- Petitioner
- M/s.Manikanta Bottle Merchant, Plot No.6,7,AND8
- Respondent
- Government of Andhra Pradesh, Commercial Tax
- CNR
- HBHC010664302009
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.