M/S.Motorola INDIA Private Limited, 1-4-879/75A v. The Assistant Commissioner (CT),Umu-Ii

Court: Telangana High Court
Case number: WP/18985/2009
Date of judgment: 15 Sept 2009
Bench: GODA RAGHURAM,RAMESH RANGANATHAN
Petitioner: M/s.Motorola India Private Limited, 1-4-879/75A
Respondent: The Assistant Commissioner (CT),UMU-II
CNR: HBHC010081122009

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