M/S.Hindustan Petroleum Corporation Limited v. The Assistant Commissioner (CT) Ltu, Secunderabad
- Court
- Telangana High Court
- Case number
- WP/27643/2009
- Date of judgment
- 21 Dec 2009
- Bench
- GODA RAGHURAM,G.V.SEETHAPATHY
- Petitioner
- M/s.Hindustan Petroleum Corporation Limited
- Respondent
- The Assistant Commissioner (CT) LTU, Secunderabad
- CNR
- HBHC010575172009
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.