M/S. Dalmia Cement (Bharat) LTD. v. The Assistant Commissioner (CT), Vm-I

Court: Telangana High Court
Case number: WP/26161/2009
Date of judgment: 2 Dec 2009
Bench: GODA RAGHURAM,RAMESH RANGANATHAN
Petitioner: M/s. Dalmia Cement (Bharat) Ltd.
Respondent: The Assistant Commissioner (CT), VM-I,
CNR: HBHC010550272009

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