M/S Sri Sai Enterprises v. Government Of Andhra Prdesh
- Court
- Telangana High Court
- Case number
- WP/6022/2009
- Date of judgment
- 8 Oct 2009
- Bench
- GODA RAGHURAM,RAMESH RANGANATHAN
- Petitioner
- M/s Sri Sai Enterprises,
- Respondent
- Government of andhra Prdesh,
- CNR
- HBHC010614412009
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