M/S. Sree Manasa Enterprises, D.No. 6-82, Canara Nagar v. Comercial Tax Officer, Nacharam Circle, M-4
- Court
- Telangana High Court
- Case number
- WP/7777/2008
- Date of judgment
- 8 Oct 2009
- Bench
- GODA RAGHURAM,RAMESH RANGANATHAN
- Petitioner
- M/s. Sree Manasa Enterprises, D.No. 6-82, Canara Nagar,
- Respondent
- Comercial Tax Officer, Nacharam Circle, M-4,
- CNR
- HBHC010264062008
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.