Telangana High Court GST Judgments — 2008

14 judgments.

• M/S. Kesoram Cements v. The Asst. Commissioner (CT)

  Record only

  WP/22502/2008·18 Oct 2008

• M/S. Kesoram Cements, ( A Division Of Kesoram v. The Asst. Commissioner (CT)

  Record only

  WP/22528/2008·18 Oct 2008

• M/S. Sree Rayalaseema Green Steloy LTD., Survey No. 142 A v. The Appellate Deputy Commissioner (C.T.), Kurnool

  Record only

  WP/20346/2008·18 Sept 2008

• M/S. Sree Rayalaseema Green Steloy LTD. v. The Appellate Deputy Commissioner (C.T)

  Record only

  WP/20348/2008·18 Sept 2008

• M/S. Lakshmi Priya Chillies Traders v. The Commercial Tax Officer

  Record only

  WP/14893/2008·1 Sept 2008

• M/S. Sri Durga Cotton Traders, 25-2-22, G.T.Road, Guntur v. Assistant Commissioner (C.T.) (Vmu-Ii)

  Record only

  WP/14868/2008·11 Jul 2008

• M/S. Sri Durga Cotton Traders, 25-2-22, G.T.Road, Guntur v. Assistant Commissioner ( C.T.) ( Vmu-Ii)

  Record only

  WP/14828/2008·11 Jul 2008

• M/S. Lakshmi Gayathri Iron And Steel PVT. LTD. v. The Additional Commissioner Of Commercial Taxes

  Record only

  WP/14612/2008·9 Jul 2008

• M/S.Baljaj Auto Finance LTD v. The Commercial Tax Officer

  Record only

  WP/14587/2008·8 Jul 2008

• M/S. Rithvikaa Motors, T.O.R.Complex, Opp Triveni Complex v. Assistasnt Commissioner (CT) (Int.) Ltu

  Record only

  WP/12845/2008·25 Jun 2008

• M/S. Rithvikaa Motors, T.O.R.Complex, Opp Triveni Complex v. Assistasnt Commissioner (CT) (Int.) Ltu

  Record only

  WP/12822/2008·25 Jun 2008

• M/S. Rithvikaa Motors, T.O.R.Complex, Opp Triveni Complex v. Assistasnt Commissioner (CT) (Int.) Ltu

  Record only

  WP/12809/2008·25 Jun 2008

• Sri Kannapuram Prem Kumar v. Sri L. Ganapathi

  Record only

  SA/4/2008·23 Apr 2008

• M/S.Sirpur Paper Mills Limited, Sirpur-Kaghaznagar v. The Assistant Commissioner (CT), Large Tax Payer

  Record only

  WP/23046/2007·4 Feb 2008