M/S. Kesoram Cements v. The Asst. Commissioner (CT)
- Court
- Telangana High Court
- Case number
- WP/22502/2008
- Date of judgment
- 18 Oct 2008
- Bench
- RAMESH RANGANATHAN,T.MEENA KUMARI
- Petitioner
- M/s. Kesoram Cements
- Respondent
- The Asst. Commissioner (CT)
- CNR
- HBHC010228852008
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.