M/S.Sirpur Paper Mills Limited, Sirpur-Kaghaznagar v. The Assistant Commissioner (CT), Large Tax Payer
- Court
- Telangana High Court
- Case number
- WP/23046/2007
- Date of judgment
- 4 Feb 2008
- Bench
- G.ROHINI,T.MEENA KUMARI
- Petitioner
- M/s.Sirpur Paper Mills Limited, Sirpur-Kaghaznagar
- Respondent
- The Assistant Commissioner (CT), Large Tax payer
- CNR
- HBHC010373052007
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.