M/S.Sirpur Paper Mills Limited, Sirpur-Kaghaznagar v. The Assistant Commissioner (CT), Large Tax Payer

Court
Telangana High Court
Case number
WP/23046/2007
Date of judgment
4 Feb 2008
Bench
G.ROHINI,T.MEENA KUMARI
Petitioner
M/s.Sirpur Paper Mills Limited, Sirpur-Kaghaznagar
Respondent
The Assistant Commissioner (CT), Large Tax payer
CNR
HBHC010373052007

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