Telangana High Court GST Judgments — 2007

7 judgments.

• M/S. Supraja Modern Par Boiled Rice Mill, Venkatagiri v. The Additional Commissioner (CT) (Legal)

  Record only

  WP/27960/2007·27 Dec 2007

• M/S. Sirpur Paper Mills Limited, Sirpur-Kaghaznagar v. The Assistant Commissioner (Commercial Taxes)

  Record only

  WP/24787/2007·22 Nov 2007

• Agi Glaspac, (Strategic Business Unit Of Hindustan v. Commercial Tax Officer, Vengalraonagar Circle

  Record only

  WP/25597/2006·20 Aug 2007

• Agi Glaspac, (Strategic Business Unit Of Hindustan v. Assistant Commissioner (CT)Iv

  Record only

  WP/19493/2006·20 Aug 2007

• Agi Glaspac, ( Strategic Busines Unit Of Hindustan v. Assistant Commissioner (CT)-Iv

  Record only

  WP/19492/2006·20 Aug 2007

• Pusthpanjali Marketing Privte Limited v. Commercial Tax Officer Hassamgunj Circle

  Record only

  WP/26041/2006·10 Jul 2007

• M/S.Diagardus v. Commercial Tax Officer

  Record only

  WP/6135/2007·29 Mar 2007