M/S. Supraja Modern Par Boiled Rice Mill, Venkatagiri v. The Additional Commissioner (CT) (Legal)
- Court
- Telangana High Court
- Case number
- WP/27960/2007
- Date of judgment
- 27 Dec 2007
- Bench
- G.ROHINI,T.MEENA KUMARI
- Petitioner
- M/s. Supraja Modern Par Boiled Rice Mill, Venkatagiri
- Respondent
- The Additional Commissioner (CT) (Legal)
- CNR
- HBHC010596252007
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.