M/S. Supraja Modern Par Boiled Rice Mill, Venkatagiri v. The Additional Commissioner (CT) (Legal)

Court
Telangana High Court
Case number
WP/27960/2007
Date of judgment
27 Dec 2007
Bench
G.ROHINI,T.MEENA KUMARI
Petitioner
M/s. Supraja Modern Par Boiled Rice Mill, Venkatagiri
Respondent
The Additional Commissioner (CT) (Legal)
CNR
HBHC010596252007

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.