M/S. Sirpur Paper Mills Limited, Sirpur-Kaghaznagar v. The Assistant Commissioner (Commercial Taxes)
- Court
- Telangana High Court
- Case number
- WP/24787/2007
- Date of judgment
- 22 Nov 2007
- Bench
- G.ROHINI,T.MEENA KUMARI
- Petitioner
- M/s. Sirpur Paper Mills Limited, Sirpur-Kaghaznagar,
- Respondent
- The Assistant Commissioner (Commercial Taxes)
- CNR
- HBHC010090832007
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.