Telangana High Court GST Judgments — 2006

6 judgments.

• M/S. Vasavi Industries LTD. v. The Commercial Tax Officer

  Record only

  WP/26697/2006·27 Dec 2006

• M/S.My Home Industries LTD., Formerly Known As v. The Asst. Commissioner (CT), Ltu, Nalgonda Division

  Record only

  WP/25240/2006·4 Dec 2006

• Larsen And Toubro Limited, Ecc Construction Division v. State Of Andhra Pradesh

  Record only

  WP/12124/2006·12 Oct 2006

• M/S. Sai Krishna Fertilizers, Narsaraopet, Guntur District v. The Commercial Tax Officer

  Record only

  WP/7454/2006·20 Jun 2006

• M/S. Delta Lubricants 74-1-2, Bunder Road v. The Deputy Commercial Tax Officer, No.1

  Record only

  WP/354/2006·16 Jun 2006

• Coastal Papers v. Commissioner Of Central Excise

  Record only

  WP/16154/2005·6 Jan 2006