M/S. Delta Lubricants 74-1-2, Bunder Road v. The Deputy Commercial Tax Officer, No.1

Court: Telangana High Court
Case number: WP/354/2006
Date of judgment: 16 Jun 2006
Bench: JUSTICE BILAL NAZKI,G.CHANDRAIAH
Petitioner: M/s. Delta Lubricants 74-1-2, Bunder Road
Respondent: The Deputy Commercial Tax Officer, No.1,
CNR: HBHC010114872006

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