Larsen And Toubro Limited, Ecc Construction Division v. State Of Andhra Pradesh
- Court
- Telangana High Court
- Case number
- WP/12124/2006
- Date of judgment
- 12 Oct 2006
- Bench
- J.CHELAMESWAR,D.APPA RAO
- Petitioner
- Larsen AND Toubro Limited, ECC Construction Division,
- Respondent
- State of Andhra Pradesh,
- CNR
- HBHC010197802006
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.