Coastal Papers v. Commissioner Of Central Excise
- Court
- Telangana High Court
- Case number
- WP/16154/2005
- Date of judgment
- 6 Jan 2006
- Bench
- S.ANANDA REDDY,JUSTICE BILAL NAZKI
- Petitioner
- Coastal Papers,
- Respondent
- Commissioner of Central Excise,
- CNR
- HBHC010462252005
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