Agi Glaspac, ( Strategic Busines Unit Of Hindustan v. Assistant Commissioner (CT)-Iv

Court: Telangana High Court
Case number: WP/19492/2006
Date of judgment: 20 Aug 2007
Bench: S.ANANDA REDDY,JUSTICE BILAL NAZKI
Petitioner: AGI glaspac, ( Strategic Busines Unit of Hindustan
Respondent: Assistant Commissioner (CT)-IV
CNR: HBHC010254442006

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