M/S. Lakshmi Gayathri Iron And Steel PVT. LTD. v. The Additional Commissioner Of Commercial Taxes
- Court
- Telangana High Court
- Case number
- WP/14612/2008
- Date of judgment
- 9 Jul 2008
- Bench
- RAMESH RANGANATHAN,T.MEENA KUMARI
- Petitioner
- M/s. Lakshmi Gayathri Iron AND Steel Pvt. Ltd.,
- Respondent
- The Additional Commissioner of Commercial Taxes,
- CNR
- HBHC010544352008
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