M/S. Sree Rayalaseema Green Steloy LTD., Survey No. 142 A v. The Appellate Deputy Commissioner (C.T.), Kurnool

Court: Telangana High Court
Case number: WP/20346/2008
Date of judgment: 18 Sept 2008
Bench: RAMESH RANGANATHAN,T.MEENA KUMARI
Petitioner: M/s. Sree Rayalaseema Green Steloy Ltd., Survey No. 142 A
Respondent: The Appellate Deputy Commissioner (C.T.), Kurnool,
CNR: HBHC010106042008

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