M/S. Sree Rayalaseema Green Steloy LTD. v. The Appellate Deputy Commissioner (C.T)

Court: Telangana High Court
Case number: WP/20348/2008
Date of judgment: 18 Sept 2008
Bench: RAMESH RANGANATHAN,T.MEENA KUMARI
Petitioner: M/s. Sree Rayalaseema Green Steloy Ltd.
Respondent: The Appellate Deputy Commissioner (C.T)
CNR: HBHC010586612008

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