Sri Kannapuram Prem Kumar v. Sri L. Ganapathi
- Court
- Telangana High Court
- Case number
- SA/4/2008
- Date of judgment
- 23 Apr 2008
- Bench
- T.MEENA KUMARI
- Petitioner
- Sri Kannapuram Prem Kumar
- Respondent
- Sri L. Ganapathi
- CNR
- HBHC010195642008
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