M/S. Aizant Drug Research Solutions Private Limited v. Commercial Tax Officer

Court: Telangana High Court
Case number: WP/2174/2009
Date of judgment: 11 Feb 2009
Bench: V.ESWARAIAH,VILAS V.AFZULPURKAR
Petitioner: M/s. Aizant Drug Research Solutions Private Limited,
Respondent: Commercial Tax Officer,
CNR: HBHC010199992009

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