M/S.Tejaswani Engineering Private Limited, Plot No.C-21 v. The Commercial Tax Officer, Sanathnagar Circle
- Court
- Telangana High Court
- Case number
- WP/10068/2009
- Date of judgment
- 16 Feb 2010
- Bench
- V.ESWARAIAH,VILAS V.AFZULPURKAR
- Petitioner
- M/s.Tejaswani Engineering Private Limited, Plot No.C-21
- Respondent
- The Commercial Tax officer, Sanathnagar circle
- CNR
- HBHC010203442009
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.