M/S Global Forgings Limited v. Commercial Tax Officer

Court
Telangana High Court
Case number
WP/10634/2009
Date of judgment
17 Feb 2010
Bench
V.ESWARAIAH,VILAS V.AFZULPURKAR
Petitioner
M/s Global forgings Limited,
Respondent
Commercial Tax Officer,
CNR
HBHC010393152009

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